Chattisgarh High Court
Narsingh Prasad Chandel Dead Through ... vs Smt. Imlabai 62 Acqa/223/2010 State Of ... on 18 April, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
FA No. 114 of 2017
Narsingh Prasad Chandel Dead Through Legal Heirs A Smt. Chameli Bai Versus Smt. Imlabai
18/04/2018 Mr. Anup Majumdar, counsel for the appellant.
Mr. Kapil Maini, counsel for the respondent No. 12.
Mr. Majid Ali, Dy. GA for the State. Service of notice on R-1 & R-7 is not complete. List this case after six weeks. In the meantime, records be also summoned.
Sd/-
(Manindra Mohan Shrivastava) Judge Rohit