Section 2(2) in West Bengal Co-operative Societies Rules, 2011
(2)[ Words and expressions used in these rules but not defined shall have the meanings respectively assigned to them in the Act.] [[Substituted by Serial No. (1) of the Notification No, 3857-Co-op/H/2R-09/2012, dated 26th December, 2012, w.e.f. 1.2.2013, earlier which was as follows :
