Supreme Court - Daily Orders
Principal Commissioner Of Income Tax 6 vs M/S Meenakshi Overseas Pvt Ltd on 19 January, 2018
ITEM NO.89 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Petition(s) for Special Leave to Appeal (C) No(s). 33576/2017
PRINCIPAL COMMISSIONER OF INCOME TAX 6 Petitioner(s)
VERSUS
M/S MEENAKSHI OVERSEAS PVT LTD Respondent(s)
(IA No.126275/2017-CONDONATION OF DELAY IN FILING and IA
No.126276/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 19-01-2018 This petition was called on for hearing today.
For Petitioner(s) Mr. Nischal K. Neeraj,Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The office report indicates that service of notice is complete on the sole respondent but no one has entered appearance on his behalf. Viewed, in that context, the matter shall be processed for listing before the Hon'ble Court, under the rules.
SANJAY PARIHAR Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2018.01.20 10:47:20 TLT Reason: