Supreme Court - Daily Orders
W. Peter Ramesh Kumar vs The Registrar General, High Court Of ... on 18 March, 2016
Bench: Anil R. Dave, Adarsh Kumar Goel
IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO.226 OF 2016
W. PETER RAMESH KUMAR ... APPELLANT(S)
VS.
THE REGISTRAR GENERAL, HIGH COURT
OF MADRAS ... RESPONDENT(S)
O R D E R
We do not find any substance in the appeal. The criminal appeal is dismissed. Pending applications stand disposed of.
..............J. [ANIL R. DAVE] ..............J. [ADARSH KUMAR GOEL] New Delhi;
18th March, 2016.
Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2016.03.29 14:25:15 IST Reason: DSC of ms anitamalhotra, cm is used by sarita purohit, cm for signing ITEM NO.601 COURT NO.2 SECTION IIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Criminal Appeal No(s).226/2016 W. PETER RAMESH KUMAR Appellant(s) VERSUS THE REGISTRAR GENERAL, HIGH COURT OF MADRAS Respondent(s) (With appln.(s) for bail and ex-parte stay) Date : 18/03/2016 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE ADARSH KUMAR GOEL For Appellant(s) Mr. S. Gowthaman,Adv. For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The criminal appeal is dismissed in terms of signed order.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar (Signed order is placed on the file)