Patna High Court - Orders
Mahnar Infratech Private Limited vs The State Of Bihar & Ors on 5 August, 2016
Author: Ramesh Kumar Datta
Bench: Ramesh Kumar Datta
Patna High Court CWJC No.7270 of 2016 (3) dt.05-08-2016
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.7270 of 2016
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Mahnar Infratech Private Limited
.... .... Petitioner
Versus
The State of Bihar & Ors
.... .... Respondents
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CORAM: HONOURABLE MR. JUSTICE RAMESH KUMAR DATTA
ORAL ORDER
3 05-08-2016As prayed for by learned counsel for the State, put up on 12th August, 2016.
(Ramesh Kumar Datta, J) spal/-
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