Section 2(h) in The Chhattisgarh Co-Operative Societies Act, 1960
(h)"Deputy Registrar" means a Deputy Registrar of Co-operative Societies appointed under Section 3;(hh)"Development Bank" means a District Co-operative Agricultural and Rural Development Bank or the Chhattisgarh State Co-operative Agriculture and Rural Development Bank registered or deemed to be registered under this Act;
