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Punjab-Haryana High Court

Gaurav Singh And Another vs Ashok Kumar on 31 October, 2012

         In the High Court of Punjab and Haryana at
                      Chandigarh.


               Crl.Misc.No.M-33983 of 2012.
               Date of Decision:- 31.10.2012


Gaurav Singh and another

                                       Petitioners.

          Versus

Ashok Kumar                            Respondent.



CORAM :      HON'BLE MR.JUSTICE NARESH KUMAR
             SANGHI.

Present: - Mr.Harsh Aggarwal, Advocate,
           for the petitioners.

NARESH KUMAR SANGHI,J (Oral).

Learned counsel for the petitioner prays for withdrawal of the present petition to enable him to raise all the pleas, taken in this petition, before the learned trial court at an appropriate stage.

Dismissed as withdrawn with the liberty aforesaid.

(NARESH KUMAR SANGHI) JUDGE 31.10.2012 Anoop