Punjab-Haryana High Court
Gaurav Singh And Another vs Ashok Kumar on 31 October, 2012
In the High Court of Punjab and Haryana at
Chandigarh.
Crl.Misc.No.M-33983 of 2012.
Date of Decision:- 31.10.2012
Gaurav Singh and another
Petitioners.
Versus
Ashok Kumar Respondent.
CORAM : HON'BLE MR.JUSTICE NARESH KUMAR
SANGHI.
Present: - Mr.Harsh Aggarwal, Advocate,
for the petitioners.
NARESH KUMAR SANGHI,J (Oral).
Learned counsel for the petitioner prays for withdrawal of the present petition to enable him to raise all the pleas, taken in this petition, before the learned trial court at an appropriate stage.
Dismissed as withdrawn with the liberty aforesaid.
(NARESH KUMAR SANGHI) JUDGE 31.10.2012 Anoop