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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(1) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(1)As soon as may be after the commencement of this Act, the Government may, by notification, constitute a Command Area Development Authority for the development of each command area or tow or more command areas or any parts thereof, which shall consist of such members as may be specified therein;