Delhi High Court - Orders
M/S Divyam Real Estate Pvt Ltd vs M/S M2K Entertainment Pvt Ltd on 15 January, 2019
Author: Navin Chawla
Bench: Navin Chawla
$~R-24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. 723/2012 & IA No. 14331/2012
M/S DIVYAM REAL ESTATE PVT LTD ..... Petitioner
Through: Mr.Shamik Sanjanwala, Adv.
versus
M/S M2K ENTERTAINMENT PVT LTD ..... Respondents
Through: Ms.Shantala Sankrit & Mr.Sumesh
Dhawan, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 15.01.2019 Matter heard in part. To come up for remaining arguments on 23 rd January, 2019 in the category of short matters.
NAVIN CHAWLA, J JANUARY 15, 2019/rv