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Kerala High Court

M.K.Marattukalam @ Mathew vs Ammini Davis on 6 October, 2009

Author: K.M. Joseph

Bench: K.M.Joseph, M.L.Joseph Francis

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

RFA.No. 605 of 2007()


1. M.K.MARATTUKALAM @ MATHEW,
                      ...  Petitioner

                        Vs



1. AMMINI DAVIS, C/O J.M.DAVIS,
                       ...       Respondent

2. T.K.MARATTUKALAM @ THOMAS,

3. J.K.MARATTUKALAM @ JOY,

4. K.K.MARATTUKALAM @ KUNCHERIA,

5. KUNJAMMA JOSEPH THARAKAN,

6. LEELA JOSEPH,

7. ANNIE THOMAS, W/O THOMAS,

8. THAKAMMA KUNCHERIA MARATTUKALAM,

9. THE SERVANTS OF OUR IMMACULATE LADY

10. THE LEADER SEVENODYANAM,

11. HEMCHAND VEERJI,

                For Petitioner  :SMT.PRABHA R.MENON

                For Respondent  :SRI.B.KRISHNA MANI

The Hon'ble MR. Justice K.M.JOSEPH
The Hon'ble MR. Justice M.L.JOSEPH FRANCIS

 Dated :06/10/2009

 O R D E R
                           K. M. JOSEPH &
                   M. L. JOSEPH FRANCIS, JJ.
              --------------------------------------------------
                   R.F.A. NO. 605 OF 2007 A
             ---------------------------------------------------
                 Dated this the 6th October, 2009

                              JUDGMENT

K.M. Joseph, J.

Neither the appellant, nor his counsel present. Dismissed for default.

Sd/= K.M. JOSEPH, JUDGE Sd/= M. L. JOSEPH FRANCIS, JUDGE kbk.

// True Copy // PS to Judge