Kerala High Court
M.K.Marattukalam @ Mathew vs Ammini Davis on 6 October, 2009
Author: K.M. Joseph
Bench: K.M.Joseph, M.L.Joseph Francis
IN THE HIGH COURT OF KERALA AT ERNAKULAM
RFA.No. 605 of 2007()
1. M.K.MARATTUKALAM @ MATHEW,
... Petitioner
Vs
1. AMMINI DAVIS, C/O J.M.DAVIS,
... Respondent
2. T.K.MARATTUKALAM @ THOMAS,
3. J.K.MARATTUKALAM @ JOY,
4. K.K.MARATTUKALAM @ KUNCHERIA,
5. KUNJAMMA JOSEPH THARAKAN,
6. LEELA JOSEPH,
7. ANNIE THOMAS, W/O THOMAS,
8. THAKAMMA KUNCHERIA MARATTUKALAM,
9. THE SERVANTS OF OUR IMMACULATE LADY
10. THE LEADER SEVENODYANAM,
11. HEMCHAND VEERJI,
For Petitioner :SMT.PRABHA R.MENON
For Respondent :SRI.B.KRISHNA MANI
The Hon'ble MR. Justice K.M.JOSEPH
The Hon'ble MR. Justice M.L.JOSEPH FRANCIS
Dated :06/10/2009
O R D E R
K. M. JOSEPH &
M. L. JOSEPH FRANCIS, JJ.
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R.F.A. NO. 605 OF 2007 A
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Dated this the 6th October, 2009
JUDGMENT
K.M. Joseph, J.
Neither the appellant, nor his counsel present. Dismissed for default.
Sd/= K.M. JOSEPH, JUDGE Sd/= M. L. JOSEPH FRANCIS, JUDGE kbk.
// True Copy // PS to Judge