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[Cites 0, Cited by 0] [Section 27(3A)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(3A)(b) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(b)In every such ship, there shall also be provided a water closet and a wash basin having hot and cold running fresh water, within easy access of machinery spaces if such water closet is not fitted near engine room control center.