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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Mizoram - Subsection

Section 20(1) in The Mizoram Aided College Employees Rules, 1990

(1)The Principal and the Accountant-cum-Cashier shall be responsible for the keeping of up to date accounts of all the financial transactions of the college on the respective heads of the annual budget and also for the keeping of the college cash book in which all the financial transactions combining the different heads of accounts shall be entered up to date.