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Calcutta High Court (Appellete Side)

M/S. Acron Project Pvt. Ltd vs Bridge And Roof Co. (India) Ltd. & Ors on 23 July, 2024

Author: Shampa Sarkar

Bench: Shampa Sarkar

Item No.4
23.07.2024
Court. No. 9

GB W.P.A. 26547 of 2022 M/s. Acron Project Pvt. Ltd.

Vs. Bridge and Roof Co. (India) Ltd. & Ors. Mr. Sunny Nandy ... for the Petitioner. The petitioner does not want to proceed with the matter.

Accordingly, the writ petition is dismissed as not pressed.

Written instruction filed in Court today, is taken on record.

(Shampa Sarkar, J.)