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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34(1)(i) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(i)the class of forest (e.g. high forest, coppice, coppice with standards, scrub, etc.);