Section 15 in Rules for the Grant of Recognition and Aid to Elementary Schools
15.
No teacher whose certificate has been cancelled or suspended under the Tamil Nadu Educational Rule 154, or whom the Director of Public Instruction, after due enquiry, declares to be unfit to be a teacher, or whose service register has been withdrawn by the Divisional Inspector shall, while such cancellation, suspension, declaration, or withdrawal, is in force, be employed in a recognized school; nor shall any grant be assessed on behalf of any such teacher.
