Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 6 in Rules of the Assam Dental Council 6. Three members are to be nominated by the State Government of which one shall be a member of the Medical profession, one shall be Dentist registered in Part 'A' and a third one a Dentist registered in Part 'B' of the State Register.Electoral Rolls
