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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(1)(d) in The Punjab State Agricultural Marketing Board (Class III) Service Rules, 1989

(d)a Tibetan refugee who came over to India before the 1st January, 1962, with the intention of permanently settling in India; or