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[Cites 0, Cited by 0] [Section 17A(2)] [Section 17A] [Entire Act]

State of Gujarat - Subsection

Section 17A(2)(d) in Bombay Ferries and Inland Vessels Act, 1868

(d)prescribing the fares which may be charged for the carriage of passengers, animals or goods or other things in such vessels;