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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(1) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(1)to ensure that all receipts by the University including its authorities, executives, academic officers, other officers and academic and ministerial staff members working under it are promptly credited into the University fund and that those are properly accounted for.