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[Cites 0, Cited by 0] [Section 10(10)] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(10)(a) in Telangana State District Mineral Foundation (Trust) Rules, 2015

(a)Drinking water supply - centralized purification systems, water treatment plants, permanent/temporary water distribution network including standalone facilities for drinking water, laying of piped water supply system.