Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Jharkhand - Subsection Section 20(1) in The Jharkhand State Agricultural University Act, 2000 (1)The [Governor of the State of Jharkhand] [Substituted by Notification No. 2000/86 dated 19.12.2000.] shall be the Chancellor of a University.
