Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(1)(j) in The Bihar Ground Water (Regulation and Control of Development and Management) Act, 2006

(j)to exercise such other powers as may be necessary for carrying out the purposes of this Act or any rules made thereunder.