Madras High Court
Rev.J.Mohan vs J.Rajesh Kumar on 2 November, 2020
Author: P.Rajamanickam
Bench: P.Rajamanickam
CRP (PD).Nos.3801 and 3802 of 2015
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 02.11.2020
CORAM:
THE HON'BLE MR.JUSTICE P.RAJAMANICKAM
C.R.P(PD).Nos.3801 and 3802 of 2015
and
M.P.No.1 of 2015
Rev.J.Mohan
Pastor, St.Thomas Lutheran Church,
21, Schemes Road,
Teynampet,
Chennai 600 018. ... Petitioner in both CRPs.
Vs.
1.J.Rajesh Kumar,
Treasurer, St.Thomas Lutheran Church,
21, Schemes Road,
Teynampet, Chennai 600 018.
2.India Evangelical Lutheran Church (IELC),
(Registered under the Societies Registration Act, 1860)
Ambur Synod Rep.by its Secretary,
Mission Compound Near Immanuel Lutheran Church,
Ambur, Vellore District.
3.Saint Thomas Lutheran Church (IELC)
Rep.by the Secretary,
21, Schemes Road,
Teynampet,
Chennai 600 018 ... Respondents in both CRPs.
http://www.judis.nic.in
1/4
CRP (PD).Nos.3801 and 3802 of 2015
Common Prayer: Civil Revision Petitions filed under Article 227 of
the Constitution of India, to set aside the Docket order dated 07.09.2015
passed in I.A.Sr.Nos.41592 and 41593 of 2015 respectively in
I.A.Nos.12251 and 12252 of 2014 respectively in I.A.No.5320 of 2014 in
O.S.No.1801 of 2014 on the file of the VI Assistant, City Civil Court,
Chennai
For Petitioner in
both CRPs. : Mr.S.Veeraraghavan
For Respondents
in both CRPs. : Mr.T.Chezhian
for R.Meenal for R1
: R2 and R3 -No Appearance
COMMON ORDER
Both sides counsel appeared through Video Conferencing and submitted that the suit itself was dismissed for default and hence, nothing survives in these Civil Revision Petitions. The learned counsel for the petitioner undertakes to send an e-mail to that effect.
2. Recording the aforesaid submission, these Civil Revision Petitions are dismissed as infructuous. No costs. Consequently, connected Miscellaneous Petition is also closed.
02.11.2020
Internet : Yes/No
dna
http://www.judis.nic.in 2/4 CRP (PD).Nos.3801 and 3802 of 2015 To The VI Assistant, City Civil Court, Chennai. http://www.judis.nic.in 3/4 CRP (PD).Nos.3801 and 3802 of 2015 P.RAJAMANICKAM.J., dna C.R.P(PD).Nos.3801 & 3802 of 2015 and M.P.No.1 of 2015 02.11.2020 http://www.judis.nic.in 4/4 CRP (PD).Nos.3801 and 3802 of 2015 http://www.judis.nic.in 5/4