Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 573] [Entire Act] State of Uttar Pradesh - Subsection Section 573(2) in Uttar Pradesh Municipal Corporation Act, 1959 (2)The burden of proving the facts entitling any person to relief under sub section (1) shall rest on such person.
