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State of Rajasthan - Section

Section 311 in The Rajasthan Revenue Courts Manual, 1956

311. Poundage fee to be deducted from the deposit.

- If default be made in the payment of purchase money within the time specified in Order XXI. rule 95, of the Code, the fee payable by way of poundage shall be deducted from the deposit paid under Order XXI, rule 84. mid stamps representing such fee shall be bought and affixed by the Court on the order directing the deduction to be made.