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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(g) in The Punjab Cotton Ginning and Pressing Factories Act, 1953

(g)"Indian Central Cotton Committee" means the Indian Central Cotton Committee constituted under the Indian Cotton Cess Act, 1923 (Act of XIV of 1923), and includes any Sub-Committee appointed by it to perform any function of the Indian Central Cotton Committee under this Act;