Section 3(1)(ii) in Telangana Shops and Establishments Act, 1988

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State of Telangana - Subsection

Section 3(1)(ii) in Telangana Shops and Establishments Act, 1988

(ii)in the case of a new establishment, within thirty days from the date on which the establishment commences its work, send to the Inspector concerned a statement containing such particulars, together with such fees, as may be prescribed.

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State of Telangana - Subsection

Section 3(1)(ii) in Telangana Shops and Establishments Act, 1988