Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Union of India - Section Section 80S in The Income Tax Act, 1961 80S. Deduction in respect of compensation for termination of managing agency, etc., in the case of assesses other than companies. - [Omitted by the Finance Act, 1986 (23 of 1986), section 22 (w.e.f. 1-4-1987).]
