Rajasthan High Court - Jodhpur
Iqbal Khan vs State on 22 October, 2020
Author: Rameshwar Vyas
Bench: Rameshwar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 12029/2020
Iqbal Khan
----Petitioner
Versus
State
----Respondent
For Petitioner(s) : Mr. Naresh Khatri, through VC on
behalf of Mr. Deepak Menaria
For Respondent(s) : Mr.Vikram Sharma, PP
HON'BLE MR. JUSTICE RAMESHWAR VYAS
Order 22/10/2020 Learned counsel for the petitioner seeks time to argue the matter.
List the matter on 06.11.2020.
(RAMESHWAR VYAS),J 40-rahul arya/-
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