Allahabad High Court
Smt. Mridul Chaudhary vs State Of U.P. And Others on 13 September, 2019
Bench: Shashi Kant Gupta, Saurabh Shyam Shamshery
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- WRIT - C No. - 496 of 2011 Petitioner :- Smt. Mridul Chaudhary Respondent :- State Of U.P. And Others Counsel for Petitioner :- Arun K. Singh -I Counsel for Respondent :- C.S.C. Hon'ble Shashi Kant Gupta,J.
Hon'ble Saurabh Shyam Shamshery,J.
Learned counsel for the petitioner submits that this petition has become infructuous and it may be dismissed as infructuous.
The writ petition is dismissed as infructuous.
Shri. Vikas Budhwar is present on behalf of respondent no.2.
Order Date :- 13.9.2019 SB