Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Allahabad High Court

Smt. Mridul Chaudhary vs State Of U.P. And Others on 13 September, 2019

Bench: Shashi Kant Gupta, Saurabh Shyam Shamshery





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 496 of 2011
 

 
Petitioner :- Smt. Mridul Chaudhary
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Arun K. Singh -I
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shashi Kant Gupta,J.
 

Hon'ble Saurabh Shyam Shamshery,J.

Learned counsel for the petitioner submits that this petition has become infructuous and it may be dismissed as infructuous.

The writ petition is dismissed as infructuous.

Shri. Vikas Budhwar is present on behalf of respondent no.2.

Order Date :- 13.9.2019 SB