Supreme Court - Daily Orders
R.Syama Sundara Rao vs U.O.I. . on 18 July, 2014
¦ ITEM NO.58 COURT NO.12 SECTION XIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
9120-9121/2014
(Arising out of impugned final judgment and order dated 17/09/2013
in WP No. 1187/2000 and order dated 29/11/2013 in RWPMP No.
40041/2013 in WP No. 1187/2000 passed by the High Court Of A.P at
Hyderabad)
R.SYAMA SUNDARA RAO Petitioner(s)
VERSUS
U.O.I. & ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 18/07/2014 These petitions were called on for hearing
today.
CORAM :
HON’BLE MR. JUSTICE MADAN B. LOKUR
HON’BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Y. Raja Gopala Rao, Adv.
Mr. Y. Vismai Rao, Adv.
Mr. Hitendra Nath Rath, Adv.
Mr. P. Sudhakar Reddy, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We find no merit in the special leave petitions. The special leave petitions are accordingly dismissed.
Signature Not Verified Digitally signed by (R.NATARAJAN) (JASWINDER KAUR) Meenakshi Kohli Date: 2014.07.24 10:42:55 IST Court Master Court Master Reason: