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Union of India - Section

Section 74 in The Central Reserve Police Force Rules, 1955

74. Head Constables, Naiks and Constables .-Increment in the time scale of Head Constables, Naiks and Constables shall be sanctioned by the Commandant on the recommendation of Company Commanders. Such increments shall be sanctioned, subject to approved service, general efficiency and good conduct.

Section V-Officiating Promotions