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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(w) in The Prevention Of Cruelty To Animals (Slaughter House) Rules, 2001

(w)the following materials shall not be used in an abattoir, namely:-
(i)copper and its alloys in equipment used for edible products;
(ii)cadmium in any form in equipment handling edible products;
(iii)equipment with painted surface in product zone;
(iv)enamel containers or equipment is not desirable; and
(v)lead;
(x)all permanently mounted equipment shall either be installed sufficiently away from walls (minimum 300 mm) to provide access for cleaning and inspection;