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State of Madhya Pradesh - Section

Section 32 in Madhya Pradesh Prakoshtha Swamitva Rules, 2019

32. Designations. - The principal office bearers of the Association shall be a President, a Secretary and a Treasurer, all of whom shall be elected by and from the Board. The Board may appoint an Assistant Secretary and an Assistant Treasurer and such other office bearers as the Board may consider necessary.