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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(6) in The Petroleum And Natural Gas Regulatory Board (Conduct Of Business, Receiving And Investigation Of Complaints) Regulations, 2007

(6)A person aggrieved by any order of the receiving officer in regard to the presentation of the petition or complaint may request for the matter to be placed before the Secretary of the Board for appropriate orders.