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[Cites 0, Cited by 1] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(4) in Rajasthan Co-operative Societies Act, 2001

(4)[] [Renumbered '(2)' by Rajasthan Act No. 11 of 2016, dated 25.4.2016.] On receipt of the request under sub-section (1), the Authority shall ensure that the election is conducted before the expiry of the term of the existing committee.