Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 65 in Regulations Under the U.P. Intermediate Education Act, 1921 65. [ [Deleted by Notification No. 3513/151-7-2(2)(92) dated July 14,1992.] ***]
