Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(2)(r) in Control of National Highways Land and Traffic) Act, 2002

(r)the safety and control for allowing any vehicle or animal to stand or proceed on a Highway under sub-section (1) of section 37;