Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(iv) in Grant-in-Aid Code of the Tamil Nadu Educational Department

(iv)In cases where the managements do not adhere to the instructions of the Department or fail to conform to the provisions of the Grant-in-aid Code, the Director of School Education or Director of Collegiate Education may, after giving an opportunity to the grantee to explain the omission, either reduce the grant or even withhold the entire grant, due according to his discretion.