Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 51 in Rajasthan Factories Rules, 1951

51. Type of spittoons.

— The spittoons shall be of either of the following types—
(a)a galvanised iron container with a conical funnel shaped cover. A layer of suitable disinfectant liquid shall always be maintained in the container;
(b)a container filled with dry, clean sand, and covered with a layer of bleaching powder;
(c)any other type approved by the Chief Inspector.