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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(3) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(3)Every employer shall maintain a home-workers, employment registers' in Form XV containing the names and particulars of all the home-workers employed under him and the entries in the register shall be made and kept up to date on the basis of the entries in the 'home-workers' log books'.