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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(1) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(1)The Kulpati shall be the principal administrative and academic officer of the University and shall in the absence of the Kuladhipati preside at the meetings of the Court. He shall be an ex-officio member and Chairman of the Executive Council and the Academic Council, member of the Court, and Chairman of such other authorities, committees and bodies of the University of which he is a member. He shall be entitled to be present and to speak at any meeting of any authority, committee or other body of the University hut shall not be entitled to vote thereat unless he is a member of the authority, committee or body concerned.