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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(b) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(b)non-submission of annual report of activities, audited annual financial statement of accounts or auditor's report to the general body under sub-section (5) of Section 32; or