Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61B] [Entire Act] State of Chattisgarh - Subsection Section 61B(b) in Chhattisgarh Excise Act, 1915 (b)"Gram Panchayat" and "Gram Sabha" shall have the same meaning as assigned to them in the Chhattisgarh Panchayat Raj Adhiniyam, 1993 (No. 1 of 1994);
