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[Cites 0, Cited by 0] [Section 2(1A)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1A)(a) in The Tamil Nadu Agricultural Labourer Fair Wages Act, 1969

(a)a pannaiyal as defined in the Tanjore Pannaiyal Protection Act, 1952 (Tamil Nadu Act XIV of 1952);