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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(6)(h) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(h)to publish annually at the close of the financial year, its progress report, balance sheet and statement of assets and liabilities and send copies thereof to all the members of the Board and a copy to the Government;