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Gujarat High Court

Pravinbhai @ Palio Sartanbhai Vanzara vs State Of Gujarat on 13 September, 2019

Author: G.R.Udhwani

Bench: G.R.Udhwani

         R/CR.MA/17384/2019                                   ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

        R/CRIMINAL MISC.APPLICATION NO. 17384 of 2019
===========================================================
=====
          PRAVINBHAI @ PALIO SARTANBHAI VANZARA
                           Versus
                     STATE OF GUJARAT
===============================================================
Appearance:
MR. HARSHAD D BAROT(7287) for the Applicant(s) No. 1
MR LR POOJARI ADDITIONAL PUBLIC PROSECUTOR(2) for the
Respondent(s) No. 1
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  CORAM: HONOURABLE MR.JUSTICE G.R.UDHWANI

                              Date : 13/09/2019

                               ORAL ORDER

Disposed of as withdrawn as requested; however order dated 23.11.2017 rendered in Criminal Misc. Application No. 25501 of 2017 inter alia expediting the trial is reiterated inasmuch as the grievance is made that during the last two years only 14 witnesses amongst 32 cited in the charge­sheet have been examined.

(G.R.UDHWANI, J) niru* Page 1 of 1 Downloaded on : Sat Sep 14 00:37:55 IST 2019