Gujarat High Court
Pravinbhai @ Palio Sartanbhai Vanzara vs State Of Gujarat on 13 September, 2019
Author: G.R.Udhwani
Bench: G.R.Udhwani
R/CR.MA/17384/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION NO. 17384 of 2019
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PRAVINBHAI @ PALIO SARTANBHAI VANZARA
Versus
STATE OF GUJARAT
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Appearance:
MR. HARSHAD D BAROT(7287) for the Applicant(s) No. 1
MR LR POOJARI ADDITIONAL PUBLIC PROSECUTOR(2) for the
Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE G.R.UDHWANI
Date : 13/09/2019
ORAL ORDER
Disposed of as withdrawn as requested; however order dated 23.11.2017 rendered in Criminal Misc. Application No. 25501 of 2017 inter alia expediting the trial is reiterated inasmuch as the grievance is made that during the last two years only 14 witnesses amongst 32 cited in the chargesheet have been examined.
(G.R.UDHWANI, J) niru* Page 1 of 1 Downloaded on : Sat Sep 14 00:37:55 IST 2019