Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Himachal Pradesh - Subsection Section 8(xii) in Himachal Pradesh Societies Registration Act, 2006 (xii)[ the condition that the Society shall not distribute surplus, if any, among me] [Substituted vide Act No. 5 of 2012.]
