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Supreme Court - Daily Orders

K. Natarajan vs District Collector on 23 March, 2018

Bench: S.A. Bobde, L. Nageswara Rao

     ITEM NO.34                              COURT NO.7                 SECTION II-C

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                   No.2270/2018

     (Arising out of impugned final judgment and order dated 11-12-2017
     in WAMD No.1189/2017 passed by the High Court Of Judicature At
     Madras At Madurai)

     K. NATARAJAN                                                        Petitioner(s)

                                                    VERSUS

     DISTRICT COLLECTOR & ORS.                                           Respondent(s)

     (FOR ADMISSION and I.R. and IA No.37115/2018-EXEMPTION FROM FILING
     O.T.)

     Date : 23-03-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO

     For Petitioner(s)                 Mr. R. Basant, Sr. Adv.
                                       Ms. Divya Swami, Adv.
                                       Mr. Nikhil Swami, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The special leave petition is dismissed.

As a sequel to the above, pending interlocutory applications, if any, stand disposed of.

(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASST.REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.03.23 16:37:43 IST Reason: