Supreme Court - Daily Orders
Prem Raj vs Poonamma Menon on 18 April, 2022
Bench: Vineet Saran, J.K. Maheshwari
ITEM NO.15 COURT NO.9 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 9778/2018
(Arising out of impugned final judgment and order dated 23-01-2018
in CRLRP No. 1111/2011 passed by the High Court Of Kerala At
Ernakulam)
PREM RAJ Petitioner(s)
VERSUS
POONAMMA MENON & ANR. Respondent(s)
Date : 18-04-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Petitioner(s) Mr. K.Parameshwar, AOR
Ms. A Sregurupriya, Adv
Mr. Prasad Hegde, Adv
For Respondent(s) Mr. M. P. Vinod, AOR
Mr. Nishe Rajen Shonker, AOR
Ms. Anu K. Joy, Adv.
Mr. Alim Anvar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by the learned counsel for the respondent no. 1, the matter stands adjourned.
List in the week commencing 09.05.2022 on a non-miscellaneous day.
Signature Not Verified (PRADEEP KUMAR) Digitally signed by Rachna Date: 2022.04.18 (ASHWANI THAKUR) (BRANCH OFFICER) 16:36:33 IST Reason: AR-CUM-PSs